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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(9) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(9)There shall be nomination of one member from the Janpad Panchayat, from among the Janpad Panchayat(s) within the Distributory area, to the Managing Committee and such member shall not have the right to vote :Provided that such nomination would be decided by the Managing Committee in concurrence with the Janpad Panchayat(s) in the Distributory area and in the prescribed manner.