Section 6(c) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001
(c)to hold examinations for, and to grant and confer degrees or other academic distinctions to, and on, persons, who-(i)have pursued a course of study in the University or in a constituent college or under a distance education system; or(ii)have carried on research in the University or in a constituent college or under a distance education system;
