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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Puducherry - Subsection

Section 52(a) in Pondicherry Excise Act, 1970

(a)for the search of any place in which he has reason to believe that any intoxicant, still, utensil, implement, apparatus or materials which are used for the commission of such offence or in respect of which such offence has been, is being, or is likely to be, committed, are kept or concealed, and