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State of Gujarat - Section

Section 71 in Gujarat Public Trusts Act, 2011

71. Terms and conditions of service of Secretary and other employees.

(1)The Secretary, officers and employees shall be appointed on such terms and conditions as may be prescribed by rules, or as the case may be, by regulations made by the committee.
(2)The salary and allowances of the secretary, officers and employees of a committee shall be paid out of the Management Fund.