Madhya Pradesh High Court
Eurobond Insutries Pvt. Ltd. vs Bestech Engineering (P) Ltd. on 1 August, 2018
1 MP-3485-2018 The High Court Of Madhya Pradesh MP-3485-2018 (EUROBOND INSUTRIES PVT. LTD. Vs BESTECH ENGINEERING (P) LTD.) 1 Jabalpur, Dated : 01-08-2018 Shri Abhijit Awasthy, learned counsel for the petitioner. Heard.
Shri Awasthy undertakes to supply one set of petition and annexure to Shri R.K. Khare, Advocate, who appeared for the defendant before the court below, by tomorrow with a written note that the matter will be taken up on Friday for admission and stay.
List the matter on Friday (03.08.2018) by reflecting the name of Shri R.K. Khare.
(SUJOY PAUL) JUDGE YS Digitally signed by YOGESH KUMAR SHRIVASTAVA Date: 01/08/2018 17:57:43