Supreme Court - Daily Orders
Inder Kaur (Dead) Thr Lrs. Gurpreet ... vs Babu Singh (Dead) Thr Lrs. Bhag Sinsh . on 4 August, 2016
Bench: A.K. Sikri, R.K. Agrawal
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION(C) No. 2823/2016
IN
SPECIAL LEAVE PETITION (C) No. 13011/2016
INDER KAUR (DEAD) THR. LRS. GURPREET SINGH PETITIONER(S)
VERSUS
BABU SINGH (DEAD) THR. LRS. BHAG SINGH AND ORS. RESPONDENT(S)
O R D E R
Delay condoned.
The instant review petition is filed against the order dated 18.04.2016 whereby the aforementioned special leave petition was dismissed.
We have carefully gone through the review petition and the connected papers. We find no error much less apparent in the order impugned. The review petition is, accordingly, dismissed.
......................J. [A.K. SIKRI] ......................J [R.K. AGRAWAL] Signature Not Verified NEW DELHI;
Digitally signed by ASHWANI KUMAR Date: 2016.09.08AUGUST 04, 2016.
16:34:31 IST Reason:
CHAMBER MATTER SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2823/2016 In SLP(C) No. 13011/2016 INDER KAUR (DEAD) THR LRS. GURPREET SINGH Petitioner(s) VERSUS BABU SINGH (DEAD) THR LRS. BHAG SINGH AND ORS. Respondent(s) Date : 04/08/2016 This petition was circulated today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE R.K. AGRAWAL By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
Application pending, if any, shall be disposed of accordingly.
(Ashwani Thakur) (Tapan Kr. Chakraborty)
COURT MASTER COURT MASTER
(Signed order is placed on the file)