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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(c) in The Gauhati University Act, 1947

(c)"Court" means the University Court.
(cc)"Doctors of University" means persons awarded a Doctorate Degree by the University.
(ccc)"Degree College" means the college affiliated to the University in which instruction is given to the students of the College up to a standard leading to the award of any Bachelor's degree of the University.