Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64A] [Entire Act] State of West Bengal - Subsection Section 64A(a) in The Court Of Wards Act, 1879 (a)[ in the Official Gazette] [Clause (a) substituted by Bengal Act 1 of 1914.] [;] [Words substituted by the Government of India (Adaptation of Indian Laws) Order, 1937.]
