Karnataka High Court
Shri M N Narasimha Murthy vs Union Of India on 30 May, 2017
Author: G.Narendar
Bench: G.Narendar
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 30TH DAY OF MAY, 2017
BEFORE:
THE HON'BLE MR.JUSTICE G.NARENDAR
WRIT PETITION No.15102/2017 (S-RES)
BETWEEN
SHRI. M.N. NARASIMHA MURTHY
S/O. N. NARASIYAPPA
AGED 44 YEARS
WORKING AS INTELLIGENCE OFFICER
OFFICE OF THE ADDITIONAL DIRECTOR GENERAL
DIRECTORATE OF REVENUE INTELLIGENCE
ZONAL UNIT, NO.8(2)P, OPPOSITE TO BDA COMPLEX
1ST BLOCK, 3RD STAGE, H.B.R. LAYOUT
KALYANANAGAR POST, BANGALORE-560043
R/AT NO.9, 'H' BLOCK
CENTRAL EXCISE AND CUSTOMS
STAFF QUARTERS, B.T.M.LAYOUT
BANGALORE-560068 ... PETITIONER
(SRI. M.N.NARASIMHA MURTHY, PARTY-IN-PERSON)
AND
1. UNION OF INDIA
REP BY THE SECRETARY
MINISTRY OF FINANCE
DEPARTMENT OF REVENUE
CENTRAL BOARD OF EXCISE AND CUSTOMS
NORTH BLOCK, NEW DELHI-110001
2. THE CHAIRMAN
CENTRAL BOARD OF EXCISE AND CUSTOMS
NORTH BLOCK, NEW DELHI-110001
2
3. THE DIRECTOR GENERAL
DIRECTORATE OF REVENUE INTELLIGENCE
HQRS, 7TH FLOOR, 'D' BLOCK, I.P.BHAVAN
I.P.ESTATE, NEW DELHI-110002
4. THE CHIEF COMMISSIONER OF CENTRAL EXCISE
BANGALORE ZONE, CENTRAL REVENUE BUILDINGS
QUEEN'S ROAD, BANGALORE-560001
5. THE ADDITIONAL DIRECTOR GENERAL
DIRECTORATE OF REVENUE INTELLIGENCE
ZONAL UNIT, NO.8(2)P
OPPOSITE TO BDA COMPLEX
1ST BLOCK, 3RD STAGE, H.B.R.LAYOUT
KALYANANAGAR POST
BANGALORE-560043 ... RESPONDENTS
***
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH
THE IMPUGNED ORDER DATED: DEC, 2015 PASSED BY THE
CHAIRMAN, CENTRAL BOARD OF EXCISE AND CUSTOMS,
NEW DELHI VIDE ANNEXURE-M, ETC.
THIS WRIT PETITION COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Heard the learned counsel for the petitioner, party-in-
person.
2. The petitioner after arguing for some time, prays leave of this Court to withdraw the petition to avail the 3 alternate remedy of the appeal by way of an application before the Central Administrative Tribunal.
The writ petition is accordingly disposed of.
Sd/-
JUDGE SS-CT Ksm*