Punjab-Haryana High Court
Bakhshish Singh(Cra-S ... vs State Of Punjab on 23 April, 2015
408
CRA-S No.581-SB of 2008
Bakshish Singh Vs. State of Punjab
Present: None for the appellant.
Mr. A.S. Jatana, Addl. A.G., Punjab.
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Learned Additional Advocate General for the State has filed photocopy of death certificate of appellant Bakshish Singh to show that he had died on 07.02.2014, therefore, the appeal abates.
(M. JEYAPAUL) JUDGE 23.04.2015 komal KOMAL 2015.04.24 11:19 I attest to the accuracy and integrity of this document