Section 16(5) in The Central Motor Vehicles Rules, 1989
(5)The automobile associations authorised by the State Government/Union Territory Administration shall be allowed to issue International Driving Permit to their own members as also others subject to counter-signature by competent authority.] [Inserted by GSR 720(E), dated 10.9.2003 (w.e.f. 10.10.2003).]
