Supreme Court - Daily Orders
Medineutrina Pvt. Ltd. (Company)) vs District Industries Centre (D.I.C.) on 26 July, 2021
Bench: A.M. Khanwilkar, Sanjiv Khanna
ITEM NO.16 Court 4 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10919/2021
(Arising out of impugned final judgment and order dated 18-02-2021
in WP No. 7971/2019 passed by the High Court Of Judicature At
Bombay At Nagpur)
MEDINEUTRINA PVT. LTD. (COMPANY)) Petitioner(s)
VERSUS
DISTRICT INDUSTRIES CENTRE (D.I.C.) & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.82900/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.82899/2021-EXEMPTION FROM
FILING O.T. )
Date : 26-07-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s)
Mr. Gaurav Khanna, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter alongwith SLP(C) No. 6119 of 2021 on 30.07.2021, irrespective of service position together with office report.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by DEEPAK SINGH Date: 2021.07.26 21:01:59 IST Reason: