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[Cites 0, Cited by 0] [Section 94(11)] [Section 94] [Entire Act]

State of Rajasthan - Subsection

Section 94(11)(h) in Rajasthan Co-operative Societies Rules, 2003

(h)The remainder of the purchase money and the amount required for the stamps for the sale certificate shall be paid within fifteen days from the date of sale: