Supreme Court - Daily Orders
Uoi & Another vs Phool Chandra Prajapati on 10 July, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.9 COURT NO.9 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
18833/2013
(Arising out of impugned final judgment and order dated 10/12/2012
in WP No. 317/2011 passed by the High Court Of Uttarakhand At
Nainital)
UOI & ANOTHER Petitioner(s)
VERSUS
PHOOL CHANDRA PRAJAPATI Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 10/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s)
Ms. V. Mohana, Sr.Adv.
Mr. Ranjeet Kumar, Adv.
Mr. Sudhir Nagar, Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
Ms. Bharti Tyagi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
[INDU POKHRIYAL] [SUKHBIR PAUL KAUR] COURT MASTER A.R.-CUM-P.S. Signature Not Verified Digitally signed by Sukhbir Paul Kaur Date: 2015.07.11 12:14:33 IST Reason: