Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Gujarat - Subsection Section 77(1) in The Gujarat Water Supply and Sewerage Board Act, 1978 (1)The Board may, with the previous approval of the State Government make regulations consistent with this Act and the rules, for the administration of its affairs.
