Section 38(2) in The Punjab Motor Vehicles Rules, 1989
(2)A Board of Inspection shall consist of, -(a)the District Transport Officer concerned; or any other Officer appointed by the State Transport Commissioner; and(b)a Motor Vehicles Inspector or any other officer appointed by the State Transport Commissioner:Provided that in the case of a tourist vehicle, the Secretary, State Transport Authority shall be the member of the Board of Inspection in place of the District Transport Officer.
