Supreme Court - Daily Orders
Adobe Systems Software Ireland Ltd. vs Asstt. Director Of Income Tax ... on 20 April, 2015
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.56 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22154/2014
(Arising out of impugned final judgment and order dated 28/03/2014
in WPC No. 2328/2013 passed by the High Court of Delhi at New
Delhi)
ADOBE SYSTEMS SOFTWARE IRELAND LTD. Petitioner(s)
VERSUS
ASSTT. DIRECTOR OF INCOME TAX
(INTERNATINOAL TAXATION), CIRCLE (1), NEW DELHI Respondent(s)
(With interim relief and office report)
WITH
SLP(C) No. 22364/2014
(With Interim Relief and Office Report)
SLP(C) No. 22367/2014
(With Interim Relief and Office Report)
Date : 20/04/2015 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Vishal Kalra, Adv.
Mr. Ranbir S. Chiller, Adv.
Mr. Anil Kumar Gautam, AOR
For Respondent(s) Mr. Sudhir Walia, Adv.
Mrs. Anita Sahni, Adv.
Mr. Arijit Pd., Adv.
Mr. Nitesh Daryanani, Adv.
Ms. Sudha Walia, Adv.
Mrs. Anil Katiyar, AOR
Mr. B.K. Prasad, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel Signature Not Verified Digitally signed by for the petitioner seeking adjournment, the matter is Sanjay Kumar Date: 2015.04.21 14:26:48 IST Reason: adjourned for six weeks for filing rejoinder affidavit.
(SANJAY KUMAR-I) (RENU DIWAN)
COURT MASTER COURT MASTER