Section 14 in The National Institute Of Pharmaceutical Education And Research Act,1998
14. Functions of Senate.
-Subject to the provisions of this Act, the Statutes and the Ordinances, the Senate of each Institute shall have the control and general regulation, and be responsible for the maintenance of standards of instruction, education and examination in the Institute and shall exercise such other powers and perform such other duties as may be conferred or imposed upon it by the Statutes.
