Bombay High Court
Milind Bhagwan Bansode vs Purushottam Prataprao Jadhav And ... on 30 January, 2024
34 to 58.odt
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
34 WRIT PETITION NO. 10108 OF 2019 49 WRIT PETITION NO. 15082 OF 2019
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36 WRIT PETITION NO. 12899 OF 2021 50 WRIT PETITION NO. 4194 OF 2022
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37 WRIT PETITION NO. 2530 OF 2022 51 WRIT PETITION NO. 4850 OF 2022
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38 WRIT PETITION NO. 5098 OF 2022 52 WRIT PETITION NO. 5713 OF 2022
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39 WRIT PETITION NO. 5230 OF 2022 53 WRIT PETITION NO. 7444 OF 2022
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41 WRIT PETITION NO. 6456 OF 2023 54 WRIT PETITION NO. 7726 OF 2022
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43 WRIT PETITION NO. 13895 OF 2021 55 WRIT PETITION NO. 8741 OF 2022
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45 WRIT PETITION NO. 15746 OF 2023 56 WRIT PETITION NO. 11044 OF 2022
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48 WRIT PETITION NO. 8352 OF 2018 57 WRIT PETITION NO. 2713 OF 2023
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58 WRIT PETITION NO. 4220 OF 2023
AGP's for State : Mr. A.S. Shinde, Mrs. M.L. Sangit & Mrs. R.R.
Tandale
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CORAM : S.G. MEHARE, J.
DATED : JANUARY 30, 2024 PER COURT:-
1. Court time is over. Hence, the matters could not be heard.
2. Stand over to 28.03.2024.
3. Interim relief, if any, to continue till then.
(S.G. MEHARE, J.) Mujaheed//