Calcutta High Court (Appellete Side)
Kaniskh Sinha & Anr vs Shri Narendra Modi & Ors on 20 April, 2017
Author: Debangsu Basak
Bench: Debangsu Basak
1
233
20.04.2017
W.P. No. 6825(W) of 2017
KC
Kaniskh Sinha & Anr.
Vs.
Shri Narendra Modi & Ors.
Mr. Kanishk Sinha.
... petitioner-in-person.
Mr. Kaushik Chanda, Ld. A.S.G.
Mr. Jitendra Singh Dhalt.
... for the Union of India.
The first petitioner appears in person.
He seeks leave to withdraw this writ petition.
The learned Additional Solicitor General represents the
respondents.
W.P. 6825(W) of 2017 is dismissed as withdrawn without any order as to costs.
Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.
(Debangsu Basak, J.) 2