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State of Rajasthan - Section

Section 29 in Rajasthan Panchayati Raj Rules, 1996

29. Daily allowance.

- The Member of a Panchayati Raj Institution including the Chairperson and Deputy Chairperson of such institution, shall be entitled to a daily allowance at the rates as laid down by the Government from time to time, whenever he participates in any meeting or official work outside the jurisdiction of such Panchayati Raj Institution in which he is a Member or Chairperson or Deputy Chairperson.