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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(6) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(6)The institution shall supply to the Agricultural Department a list of all its assets, the income of which is utilized for its expenditure find the details of such income and expenditure annually.