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[Cites 0, Cited by 6] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(3) in The Micro, Small And Medium Enterprises Development Act, 2006

(3)The composition of the Micro and Small Enterprises Facilitation Council, the manner of filling vacancies of its members and the procedure to be followed in the discharge of their functions by the members shall be such as may be prescribed by the State Government.