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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(2) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

(2)No suit or other legal proceeding shall lie against the Government for any damage caused or likely to be caused by anything which is done or intended to be done in good faith in pursuance of this Act or of any order made thereunder.