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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

(h)"transferred unit" means,-
(i)Kiriburu Iron Ore Mines, a unit of the National Mineral Development Corporation Limited; or
(ii)Meghahatuburu Iron Ore Project, a unit of the National Mineral Development Corporation Limited;
(iii)Ramgarh Refractory Plant, a unit of the Hindustan Steel Limited (situated near Ramgarh in the State of Bihar);
(iv)Refractory Project, a unit of the Hindustan Steel Limited (situated at Bhilai in the State of Madhya Pradesh); or
(v)Sillimanite Mines, a unit of the Hindustan Steel Limited (situated in the State of Meghalaya).