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State of Rajasthan - Section

Section 764 in Rules of the High Court of Judicature for Rajasthan, 1952

764. Citation to rightful parties.

- On an application for letters of administration, unless otherwise ordered by the Judge or Registrar, a citation shall issue to all persons having a right to take the grant prior or equal to that of the applicant, unless such persons have signed their consent to the application.