Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of Bihar - Subsection Section 34(2)(a) in The Bihar (Coal Mining) Area Development Authority Act, 1986 (a)where permission is refused, the"difference between the value of the land as if the permission had been granted and the value of the land in its existing state;