Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(i) in Bihar Privileged Persons Homestead Tenancy Act, 1947 (i)[ "privileged persons" means a person - [Substituted by Amendment Act 11 of 1989.]
