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[Cites 0, Cited by 1] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The Prevention of Insults to National Honour Act, 1971

(e)using the Indian National Flag,—
(i)as a portion of costume, uniform or accessory of any description which is worn below the waist of any person; or
(ii)by embroidering or printing it on cushions, handkerchiefs, napkins, undergarments or any dress material; or