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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Rajasthan - Subsection

Section 75(2)(f) in Rajasthan Factories Rules, 1951

(f)[ suitable provisions shall be made in every room for supply of drinking water and facilities for washing] [Added by No.4, dated 8.1.1991 [25-6-1992]]; and