Section 3(a) in The Indian Soldiers (Litigation) Act, 1925
(a)under special conditions (when he is or has been serving under warconditions), or overseas, or at any place [beyond India] [ Substituted by A.L.O. 1950, for beginning with " in Persia" and ending with " nearest railway Station" (w.e.f. 26.1.1950).], [or any such placewithin India as may be specified by the Central Government by notification in the Official Gazette] [ Inserted by Act 23 of 1970, S.3, (w.e.f. 29.5.1970).];
