Punjab-Haryana High Court
Navneet Kaur vs Baba Farid University Of Health & ... on 31 March, 2016
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.6052 of 2016
Date of decision:31.03.2016
Navneet Kaur ...Petitioner
Versus
Baba Farid University of Health and
Medical Sciences, and others ...Respondents
CORAM: Hon'ble Mr. Rakesh Kumar Jain
Present: Mr. Amit Sharma, Advocate,
for the petitioner.
*****
Rakesh Kumar Jain, J. (Oral)
This petition is not maintainable in the present form as the petitioner is basically asking for an injunction for which she has a right to approach the Civil Court by way of filing a civil suit.
Faced with situation, counsel for the petitioner prays for withdrawal of the present petition with liberty to avail his remedy in accordance with law.
Dismissed as withdrawn.
Liberty is granted.
March 31, 2016 (Rakesh Kumar Jain)
vinod* Judge
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