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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Kerala - Subsection

Section 18(3) in The SreeNarayanaGuru Open University Act, 2021

(3)The Syndicate shall appoint a person as the Director of the Regional Centre as may be prescribed by Statutes and he shall be a whole time salaried officer of the University:Provided that, the first Director of the Regional Centres shall be appointed by the Government from the Universities established in the State by State law or teachers from the Government or Aided Colleges on deputation basis.