Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(2)(c) in The Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978

(c)on receipt of applications in response to the advertisement, the Appointing Authority shall prepare a statement of the candidates in respect of each cadre and forward it to the Board together with the following documents and informations:-
(i)Copies of advertisement;
(ii)Original applications ;
(iii)information about the probable number of vacancies assessed under clause (a) of this sub-rule ;
(iv)details about reservation for candidates belonging to Scheduled Castes, Scheduled Tribes, or any other category as laid down by Government as provided under Rule 15 and about carry forward of such reservation ; and
(v)any other information as may be considered necessary by the Appointing Authority or as may be required by the Board ;