12. Amendment of Section 37, Rajasthan Act No. 4 of 2006.
- For the existing sub-Section (2) of Section 37 of the Rajasthan Finance Act, 2006 (Act No. 4 of 2006), hereinafter in this chapter referred to as the principal Act, the following shall be substituted, namely:-"(2) It shall be deemed to have come into force on and from 31st day of March, 2006".
