Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(2) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018 (2)The custody and management of the State Fund shall be as provided under rule 11 of the Jammu and Kashmir Forest (Conservation and Afforestation) Rules, 2000.
