Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 20 in The Companies (Acceptance of Deposits) Rules, 2014 20. Statement regarding deposits existing as on the date of commencement of the Act. - For the purposes of clause (a) of sub-section (1) of section 74, the statement shall be in Form DPT-4.
