Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(xxiv) in The Code of Conduct for Members of the Orissa Legislative Assembly (xxiv)should not talk to other members but, if indispensably necessary, he may do so only in very low voice, so as not to disturb the proceedings;
