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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(b) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(b)in case of a Chairman of Mandi Committee a sum of Rupees Five Thousand and where a candidate is a woman or member of Scheduled Caste or Scheduled Tribe and Other Backward Classes, a sum of Rupees Fifteen Hundred.