Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 1 in The Delhi Minimum Wages Rules, 1950 1. Short title and extent. (1)These rules may be called the State of Delhi Minimum Wages Rule, 1950.(2)They extend to the State of Delhi.
