Delhi High Court - Orders
Fena Private Limited vs The Advertising Standards Council Of ... on 9 November, 2023
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 733/2023, I.A. 22543/2023, I.A. 22544/2023
FENA PRIVATE LIMITED
..... Plaintiff
Through: Appearance not given.
versus
THE ADVERTISING STANDARDS COUNCIL OF INDIA (ASCI)
& ANR.
..... Defendant
Through: Ms. Avni Singh, Advocate for D-1.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 09.11.2023 List this matter before the learned Joint Registrar on 15.01.2024.
NEENA BANSAL KRISHNA, J NOVEMBER 9, 2023/va This is a digitally signed order.
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