Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 131(6)] [Section 131] [Entire Act]

State of Uttarakhand - Subsection

Section 131(6)(c) in Uttarakhand Panchayati Raj Act, 2016

(c)that the prescribed authority has acted in the exercise of its jurisdiction illegally or with material irregularity.