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[Cites 0, Cited by 0] [Section 33J(2)] [Section 33J] [Entire Act]

State of Jharkhand - Subsection

Section 33J(2)(iv) in Jharkhand Agricultural Produce Markets Act, 2000

(iv)to maintain accounts in such forms as may be prescribed and get the same audited in such manner as may be laid down in the regulation of the Board;