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State of Maharashtra - Section

Section 81 in The Dr. Babasaheb Ambedkar Technological University Act, 1989

81. Appointment of First Vice-Chancellor, First Registrar and First Finance Officer.

(1)Notwithstanding anything contained in section 13 of this Act, the first Vice-Chancellor shall be appointed by the State Government, as soon as possible, for a period of three years on such terms and conditions as the State Government may fix.
(2)The first Registrar shall be appointed by the State Government, as soon as possible, for a period of five years, and on such terms and conditions as the State Government may fix.
(3)The first Finance Officer shall be appointed by the State Government, as soon as possible, for a period of five years, and on such terms and conditions as the State Government may fix.