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Supreme Court - Daily Orders

Antrix Corporation Ltd vs Devas Multimedia Pvt Ltd on 11 January, 2019

Bench: S.A. Bobde, Deepak Gupta

     ITEM NO.26                              COURT NO.3                    SECTION XIV
                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 45068/2018

     (Arising out of impugned final judgment and order dated 30-05-2018
     in FAOOS No. 67/2017 passed by the High Court Of Delhi At New
     Delhi)

     ANTRIX CORPORATION LTD                                                 Petitioner(s)
                                                       VERSUS
     DEVAS MULTIMEDIA PVT LTD                                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.583/2019-CONDONATION OF DELAY IN
     FILING SLP and IA No.1172/2019-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 11-01-2019 This petition was called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE S.A. BOBDE
              HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)                   Mr.   Ankur Talwar, Adv.
                                         Mr.   Saket Sikri, Adv.
                                         Ms.   Akanksha Kaul, Adv.
                                         Mr.   Arjun Krishnan, AOR
                                         Mr.   Ankur Singh, Adv.
                                         Mr.   Kaustav Som, Adv.
                                         Mr.   Vikalp Mudgal, Adv.

     For Respondent(s)                   Mr.   Ciccu Mukhopadhyay, Sr. Adv.
                                         Mr.   K.V. Vishwanathan, Sr. Adv.
                                         Mr.   Sajan Poovayya, Sr. Adv.
                                         Mr.   Rajiv Nayyar, Sr. Adv.
                                         Mr.   Omar Ahmad, Adv.
                                         Mr.   Ishan Gaur, Adv.
                                         Mr.   Vikram Shah, Adv.
                                         Mr.   Pratibhanu Kharola, Adv.
                                         Ms.   Priyanka M.P., Adv.
                                         For   M/s Cyril Amarchand Mangaldas Aor, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Signature Not Verified

Tag with SLP(C) No.28434/2018.

Digitally signed by SANJAY KUMAR Date: 2019.01.11 16:17:00 IST Reason:

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR