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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(2)(e) in Bihar Factories Rules, 1950

(e)"Comber" means a machine for combing fibres of cotton, wool etc. The essential parts are a device for feeding forward a fringe of fibres at regular intervals and an arrangement of combs or pins which at the right time, pass through the fringe. All tangled fibres, short fibres and nips are removed and the long fibres are laid parallel.