Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 11 in The Central Electricity Regulatory Commission (Sharing of Revenue Derived from Utilisation of Transmission Assets for Other Business) Regulations, 2007

11. Proceedings before the Commission .-

The Central Electricity Regulatory Commission (Conduct of Business) Regulations, 1999, including any statutory amendment or re-enactment thereof shall apply to the proceedings before the Commission under these regulations.