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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2) in First Statutes of the National Institute of Design, Ahmedabad

(2)The Dean of the Campus shall exercise control over all academic and administrative matters of the Campus in consultation with the Activity Chairperson(Education) on academic related matters and in consultation with the Director in administrative and financial related matters.