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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(h) in Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973

(h)lands in any area notified by the Government in this behalf as required for acquisition in connection with any major irrigation, power, industrial or other project under construction as on the date of commencement of this Act :