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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(n) in Compensation Scheme for Women Victims/Survivors of Sexual Assault/other Crimes, 2019

(n)"State Legal Service Authority" means the Bihar State Legal Services Authority (BSLSA), as defined in Section 6 of the Legal Services Authorities Act, 1987 (39 of 1987)